National Insurance Co. Ltd vs Aziz Ahmed And Anr
2021 Latest Caselaw 48 j&K

                                                                          S. No. 215
             HIGH COURT OF JAMMU AND KASHMIR
                            AT JAMMU
                                (Through Video Conference)


                                                 CONC No. 304/2013
                                                 in
                                                 MA No. 520/2013
                                                 IA No. 994/2013

National Insurance Co. Ltd.                              ...Appellant/Petitioner(s)

               Through :- Mr. Rajesh Kumar, Advocate
              v/s  <




Aziz Ahmed and anr.
't
                                                   .....Respondent (s)

                  Through :- None.
Coram:       HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                       (Through Video Conference from High Court Jammu)

                                         ORDER

02.02.2021 CONC No. 304/2013

The present application has been filed seeking condonation of delay in

the year, 2013 in fling the appeal and the respondents have not chosen to file

objections to the said application till date.

For the reasons stated in the application, coupled with the submissions

made by the learned counsel for the appellant/applicant and also taking into

consideration that no objections have been filed by the respondents, the same is

allowed. Delay is condoned. Appeal is taken on board.

MA No. 520/2013

Issue notice to the respondents. Requisite steps for service within one

week.

List on 15.03.2021.

IA No. 994/2013

Subject to appellant's deposit of entire award amount with the Registry

of this Court within a period of six weeks, the operation of impugned judgment and

award dated 07.01.2013 passed Motor Accidents Claim Tribunal, Udhampur shall

stay. On deposit, the same shall be kept in a fixed deposit initially for a period of six

months.

IA stands disposed of.

(RAJNESH OSWAL) JUDGE JAMMU 02.02.2021 Rakesh

RAKESH KUMAR 2021.02.03 11:16 I attest to the accuracy and integrity of this document