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State Th Electric Deptt. And ... vs Parbat Singh And Others
2021 Latest Caselaw 40 j&K

Citation : 2021 Latest Caselaw 40 j&K
Judgement Date : 1 February, 2021

Jammu & Kashmir High Court
State Th Electric Deptt. And ... vs Parbat Singh And Others on 1 February, 2021
                                                             Sr. No. 103

             HIGH COURT OF JAMMU AND KASHMIR
                         AT JAMMU
                          (Through Video Conferencing)
                                                          CM(574/2021)
                                                          in
                                                          CFA 22/2007
State Th Electric Deptt. And others
                                                           ....Appellant(s)

                            Through:- None
             v/s

Parbat Singh and others
                                                .... Applicant/Respondent(s)
                            Through:- Mr. R. K. S. Thakur, Advocate

Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
                              ORDER

This civil 1st appeal has been filed in the year 2007 against the

judgment and decree dated 31.05.2007 passed by the Court of Additional

District Judge, Ramban.

On the last date of hearings, i.e., 1.11.2018 and 12.12.2019 none

appeared for the appellants. Today, as well none appears for the appellants.

Await appearance of counsel for the appellants.

CM No. 574/2021

Issue notice to the non-applicants/appellants returnable within two

weeks.

Learned counsel for the applicants/respondents to take steps for

effecting service upon the non-applicants/appellants within three days.

List on 26.02.2021.

(JAVED IQBAL WANI) JUDG Jammu 01.02.2021 Bir BIR BAHADUR SINGH 2021.02.02 16:45 I attest to the accuracy and integrity of this document

 
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