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M/S. Uee Electricals vs State Of J&K And Others
2021 Latest Caselaw 34 j&K/2

Citation : 2021 Latest Caselaw 34 j&K/2
Judgement Date : 2 February, 2021

Jammu & Kashmir High Court - Srinagar Bench
M/S. Uee Electricals vs State Of J&K And Others on 2 February, 2021
                                                       Sr. No. 201

                   HIGH COURT OF JAMMU AND KASHMIR
                             AT SRINAGAR

CJ Court


 Case : AA No. 18 of 2014
        (Through Video Conferencing)


M/s. UEE Electricals
                                                                     ...Petitioner(s)
                                  Through: Mr. M.I.,Qadri, Sr. Advocate with
                                           Mr. Mir Naveed Gul, Advocate

                          v/s


State of J&K and Others                                       .... Respondent(s)
                                  Through: Mr. irfan Andleeb, Dy. A.G

CORAM: HON'BLE THE CHIEF JUSTICE


                                       ORDER

The petitioner has applied for review of the Judgment and order

dated 18.09.2020 whereby the dispute to the parties has been referred to the

sole arbitrator.

Learned counsel for the respondents wants to file objections in

response to the review application. He may do so within two weeks.

List the matter again on 23rd February 2021.

(PANKAJ MITHAL) CHIEF JUSTICE Jammu 02.02.2021 Tilak

 
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