Ram Dass And Another vs Union Territory Of J&K And
2021 Latest Caselaw 200 j&K

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                               HIGH COURT OF JAMMU AND KASHMIR
                                          AT JAMMU



                                                             WP(C) No. 345/2021
                                                             CM No.1738/2021


           Ram Dass and another                                              ....Petitioner(s)

                                  Through :- Mr. M. L. Gupta, Advocate
                                 V/s
           Union Territory of J&K and                                      ....Respondent(s)
           another


                                   Through :-

           Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE

                                                    ORDER

25.02.2021

Learned counsel for the petitioners seek an opportunity to go through

the judgment pronounced by the Division Bench of this Court in regard to the

vires of the Jammu and Kashmir State Lands (Vesting of Ownership to the

Occupants) Act, 2001.

List again on 01.03.2021.

(Dhiraj Singh Thakur) Judge JAMMU 25.02.2021 (Naresh)

NARESH KUMAR 2021.03.01 12:55 I attest to the accuracy and integrity of this document