Rajinder Kumar And Anr vs Arun Mehta & Ors
2021 Latest Caselaw 1603 j&K

                                                           Sr. No. 70
                                                           After notice list




       HIGH COURT OF JAMMU& KASHMIR AND LADAKH
                       AT JAMMU
                               CCP(S) No.139/2021
                               CM No.4688/2021

Rajinder Kumar and anr.                                     .... Petitioner(s)


                                    Through:- Mr. F.S.Dutt, Adv.

                              V/s

Arun Mehta & ors.                                         .....Respondent(s)

                                    Through:- None.

CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                     ORDER

Learned counsel for the petitioners seeks and is granted two

weeks' time to file response to the compliance report as according to him,

the respondents have not fully complied with the judgment of this Court.

List on 02.02.2022.

(Sindhu Sharma) Judge

JAMMU 03.12.2021 Eva