Wp(Crl) No. 4/202 vs Union Territory Of Jk & Ors
2021 Latest Caselaw 992 j&K/2

                                                                                  Serial No. 86
                                                                            Supplementary 1 Causelist


                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT SRINAGAR

                                                                          WP(Crl) No. 4/2020
           Bilal Ahmad Kumar.

                                                                            ..... Petitioner(s)
                                                Through: -
                                       Mr Sajad A. Geelani, Advocate.

                                                      V/s
           Union Territory of JK & Ors.
                                                                          ..... Respondent(s)
                                                 Through: -
                                         Mr Asif Maqbool, Dy. AG.

           CORAM:

                               Hon'ble Mr Justice Ali Mohammad Magrey, Judge.

                                                   ORDER

31.08.2021

Heard learned counsel for the parties.

Judgment reserved.

Records as produced by Mr Asif Maqbool, learned Dy. AG are

retained.

(Ali Mohammad Magrey) Judge SRINAGAR:

31.08.2021 "Hamid"

ABDUL HAMID BHAT 2021.08.31 16:48 I attest to the accuracy and integrity of this document