Mohammad Abdullah Khanday vs Biswajit Kumar Singh & Ors
2021 Latest Caselaw 975 j&K/2

                                                                               Serial No. 66
                                                                             Regular Causelist


                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT SRINAGAR

                                                                       CCP(S) No. 359/2020
           Mohammad Abdullah Khanday.
                                                                          ..... Petitioner(s)
                                                  Through: -
                                             Petitioner in person.
                                                     V/s
           Biswajit Kumar Singh & Ors.
                                                                         ..... Respondent(s)
                                                Through: -
                                           Mr Shah Aamir, AAG.
           CORAM:
                               Hon'ble Mr Justice Ali Mohammad Magrey, Judge.

                                                   ORDER

26.08.2021

Mr Shah Aamir, learned AAG to file the statement of facts/ compliance

of judgment passed on 5th of June, 2018 by or before next date of hearing.

List on 29th of September, 2021.

(Ali Mohammad Magrey) Judge SRINAGAR:

26.08.2021 "Hamid"

ABDUL HAMID BHAT 2021.08.27 10:59 I attest to the accuracy and integrity of this document