Amit Kumar vs State Of J&K And Others
2021 Latest Caselaw 908 j&K

                                                                                    S. No. 64
                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                              AT JAMMU

                                                              CRMC No. 445/2018
                                                              IA No. 1/2018

        Amit Kumar                                                   ...Appellant/Petitioner(s)


                                   Through :- Mr. Rohit Verma, Advocate
                                  v/s
                                   <




        State of J&K and others                                            .....Respondent (s)
        't




                                   Through :- None


        Coram:                 HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                                       ORDER

Awaiting appearance of learned counsel for the respondents.

Mr. Rohit Verma, Advocate seeks some time to place on record copy of

judgment and decree. Time is granted.

List on 16.09.2021.

(RAJNESH OSWAL) JUDGE JAMMU 17.08.2021 Neha

NEHA KUMARI 2021.08.18 12:54 I attest to the accuracy and integrity of this document