Mubashir Ashraf Bhat vs Nadia Soz (Women Development ...
2021 Latest Caselaw 882 j&K/2

Citation : 2021 Latest Caselaw 882 j&K/2
Judgement Date : 10 August, 2021

Jammu & Kashmir High Court - Srinagar Bench

Mubashir Ashraf Bhat vs Nadia Soz (Women Development ... on 10 August, 2021

                                                                              S. No. 103
                                                                        Before Notice Causelist


              IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                AT SRINAGAR

           CJ Court



                                          Case: CCP (D) 21/2021

           Mubashir Ashraf Bhat
                                                                  ... Petitioner/Appellant(s)
           Through: Mr. M. Ayoub Bhat, Advocate

                                          V/s
           Nadia Soz (Women Development Corporation)
                                                                          ... Respondent(s)

           Through: Mr. Sheikh Feroz, DAG


           CORAM: HON'BLE THE CHIEF JUSTICE
                  HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                                  ORDER

10-8-2021

Mr. Sheikh Feroz, learned DAG, has put in appearance on behalf of the respondent. He prays for and is allowed a month's time to file statement of facts in response to the writ petition, and in the meantime the respondent is free to implement and comply with the judgment and order of this court dated 20.4.2021.

List on 15.9.2021.



                                          (SANJAY DHAR)           (PANKAJ MITHAL)
                                               JUDGE                CHIEF JUSTICE

           Srinagar
           10-08-2021
           N Ahmad




NISSAR A BHAT
2021.08.11 09:32

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