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Abdul Aziz Khan And Anr vs Ghulam Mohammad Langoo
2021 Latest Caselaw 868 j&K/2

Citation : 2021 Latest Caselaw 868 j&K/2
Judgement Date : 6 August, 2021

Jammu & Kashmir High Court - Srinagar Bench
Abdul Aziz Khan And Anr vs Ghulam Mohammad Langoo on 6 August, 2021
                                                               S. No. 101
                                                               Suppl.-1 Cause List
              HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT SRINAGAR

                                                               CM No. 4100/2021
                                                                In RP No. 62/2021
                                                               CM No. 4101/2021
                                                              Caveat No. 932/2021


       Abdul Aziz Khan and Anr.                                    .....Petitioner(s)

                                 Through: Mr. Nisar Ahmad , Advocate
              V/s
       Ghulam Mohammad Langoo                                   ..... Respondent(s)

                                 Through: Mr. M. A. Qayoom, Advocate and
                                          Mr. Mian Tufail, Advocate for caveator
       CORAM:
                     HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                         ORDER

06.08.2021

Heard and reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 06.08.2021 "Manzoor"

MANZOOR UL HASSAN DAR 2021.08.09 11:57

 
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