Cm No. 1554/2019[1/2019 vs Dr. Riaz Farooq And Others
2021 Latest Caselaw 815 j&K

                                                                                     Sr. No. 234
                                                                              (After Notice Cause list)



                   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                   AT JAMMU
                                                                  CPOWP No. 137/2017
                                                                  CM No. 1554/2019[1/2019]
              Dr. Bachan Lal and others                              .....Appellant(s)/Petitioner(s)
                                         Through: Mr. Rahul Pant, Sr. Advocate with
                                                  Mr. Anirudh Sharma, Advocate
                              Vs
              Dr. Riaz Farooq and others                                       ..... Respondent(s)
                                   Through: None
              Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
                                                      ORDER

04.08.2021

This contempt petition has been pending since 12 years for non-

compliance of the judgment and order passed by the learned Single Judge,

which shows the lackadaisical approach on the part of the respondents in not

complying with the directions issued by this Court in the year 2009, which is

required to be seriously observed. However, in the interest of justice and

reluctantly, one more last and final opportunity of six weeks' is granted to

respondent No. 2 - Registrar, J&K State Dental Council, Shareen Bagh,

Srinagar for filing compliance positively, failing which respondent No. 2 shall

appear in person before this Court to explain the position for non-compliance

of the Court directions.

Registry is directed to furnish a copy of this order to respondent

No. 2 - Registrar, J&K State Dental Council, Shareen Bagh, Srinagar for

compliance and report.

List again on 07.09.2021.

(Tashi Rabstan) Judge Jammu 04.08.2021 Muneesh

MUNEESH SHARMA 2021.08.05 16:39 I attest to the accuracy and integrity of this document