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Sudesh Kumar vs . Union Of India Through
2025 Latest Caselaw 312 HP

Citation : 2025 Latest Caselaw 312 HP
Judgement Date : 1 May, 2025

Himachal Pradesh High Court

Sudesh Kumar vs . Union Of India Through on 1 May, 2025

Sudesh Kumar vs. Union of India through Secretary & others.

RSA No.212 of 2023

01.05. 2025 Present: Mr. Ashok Kumar Thakur, Advocate, for the appellant.

None for the respondents.

Since record of the Courts below stands

received, therefore, filing of the trial Court's judgment

and decree is dispensed with.

List for hearing in due course.

(Bipin C. Negi) Judge May 01, 2025 (veena)

 
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