Decided On: 25.09.2024 vs Dr. Amarjeet K. Sharma And Another
2024 Latest Caselaw 14521 HP

Citation : 2024 Latest Caselaw 14521 HP
Judgement Date : 25 September, 2024

Himachal Pradesh High Court

Decided On: 25.09.2024 vs Dr. Amarjeet K. Sharma And Another on 25 September, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

                                                                     2024:HHC:9112




    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                     COPC No. 521 of 2024




                                                                         .
                                                     Decided on: 25.09.2024





      Smt. Sajila Bano                                                       ....Petitioner

                       Versus





      Dr. Amarjeet K. Sharma and another                                  ...Respondents
      Coram
      The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.





      Whether approved for reporting?1
      For the petitioner    :    Ms. Babita Kumari, Advocate vice
                          r      Mr. A.K. Gupta, Advocate.

      For the respondents           :       Mr. Rajpal Thakur, Additional
                                            Advocate General.

      Ajay Mohan Goel, Judge                (Oral)

Learned Counsel for the petitioner submits that the

judgment passed by this Court, non-compliance of which has led

to filing of this petition, stands complied with in letter and spirit.

Accordingly, these proceedings are closed. Notice discharged.






                                                             (Ajay Mohan Goel)
      September 25, 2024                                             Judge
          (narender)





      1       Whether reporters of the local papers may be allowed to see the judgment?