Tara Vati & Anr vs Uco Bank
2024 Latest Caselaw 13878 HP

Himachal Pradesh High Court

Tara Vati & Anr vs Uco Bank on 16 September, 2024

Author: Sandeep Sharma

Bench: Sandeep Sharma

2024:HHC:8579

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

Cr.MMO No.1116 of 2023 with Cr.MMO No. 1244 of 2023 & 357 of 2024

.

Date of Decision: 16.09.2024

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1. Cr.MMO No. 1116 of 2023 Tara Vati & Anr. .......Petitioners

Versus UCO Bank .....Respondent

2. Cr.MMO No. 1244 of 2023 Tara Vati & Anr. .......Petitioners

Versus UCO Bank .....Respondent

Tara Vati & Anr. .......Petitioners r Versus UCO Bank .....Respondent

Coram:

Hon'ble Mr. Justice Sandeep Sharma, Judge. Whether approved for reporting? 1

For the petitioner(s): Mr. G.S.Sawhney, Advocate. For the Respondent(s): Mr. Jitender Pal Ranote, Advocate. _______________________________________________________

Sandeep Sharma, Judge(oral):

Learned counsel representing the petitioners seek

permission to withdraw the present petitions with liberty to file

appropriate proceedings in appropriate court of law, if required and

desired. Ordered accordingly.

(Sandeep Sharma), Judge September 16, 2024 (sunil)

Whether the reporters of the local papers may be allowed to see the judgment?