Krishan Lal Rajta vs M.C. Shimla
2024 Latest Caselaw 13854 HP

Himachal Pradesh High Court

Krishan Lal Rajta vs M.C. Shimla on 13 September, 2024

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

                                                                                       ( 2024:HHC:8538 )



     IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.

                                                   CMPMO No. 376 of 2024
                                               Decided on: 13th September, 2024




                                                                                         .

        Krishan Lal Rajta                                                       .......Petitioner





                                                    Versus

        M.C. Shimla                                                                  ...Respondent

        Coram





        The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
        Whether approved for reporting?1
        For the petitioner:                         Mr. Naresh Sharma, Advocate.

        For the respondent:                         Mr. Mukul Sood, Advocate.

        Tarlok Singh Chauhan, Judge (Oral)

Learned counsel for the petitioner does not want

to press the instant petition.

2. Accordingly, the petition is dismissed as not

pressed, so also the pending applications, if any.

                                                            ( Tarlok Singh Chauhan )





        September 13, 2024
             (naveen)                                                 Judge

1 Whether the reporters of Local Papers may be allowed to see the judgment? Yes.