Decided On: 10.09.2024 vs Himachal Road Transport Corporation ...
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Himachal Pradesh High Court

Decided On: 10.09.2024 vs Himachal Road Transport Corporation ... on 10 September, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

                                                2024:HHC:8259
           IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA




                                                                                .
                                                            CWP No.         3763 of 2024





                                                            Decided on: 10.09.2024
    Satish Kumar                                                                     ... Petitioner





                                Versus

    Himachal Road Transport Corporation and others                                  ... Respondents
    Coram





    Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
    Whether approved for reporting?1
    _____________________________________________________
    For the petitioner      :     Mr. Vijay Chaudhary, Advocate.


    For the respondents  :                        Mr. Vinod Kumar Gupta, Advocate.
    Ajay Mohan Goel, Judge                        (Oral)

Though, reply to the petition has not been filed, however,

learned Counsel for the respondents submits that due and

admissible amount shall be released in favour of the petitioner

within a period of six weeks. Taking his statement on record, these

proceedings are closed, with liberty to the petitioner to approach the

Court in case still any of his grievances survive. Pending

miscellaneous application(s), if any, also stand disposed of

accordingly.

(Ajay Mohan Goel) Judge Sept. 10, 2024 (narender)

Whether reporters of the local papers may be allowed to see the judgment?