Vivek Sharma vs Pawan Kumar Banyal
2024 Latest Caselaw 13424 HP

Himachal Pradesh High Court

Vivek Sharma vs Pawan Kumar Banyal on 9 September, 2024

     IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
                           Cr.MMO No. 880 of 2024
                                              Date of Decision: 09.09.2024
    Vivek Sharma                                                                  ... petitioner
                                           Versus




                                                                                   .
    Pawan Kumar Banyal                                                           ....Respondent





    Coram
    Hon'ble Mr. Justice Rakesh Kainthla, Judge.
    Whether approved for reporting?1





    For the petitioner      :     Mr. Paras Sharma, Advocate.

    Rakesh Kainthla, Judge (oral)

After arguing the matter for some time, Mr. Paras

Sharma, learned counsel for the petitioner, under instructions,

submits that he wants to withdraw the present petition. Ordered

accordingly.

(Rakesh Kainthla) Judge 9th September, 2024

(saurav pathania)

Whether reporters of Local Papers may be allowed to see the judgment? Yes.