____________________________________________________ vs State Of H.P. And Others
2024 Latest Caselaw 15930 HP

Himachal Pradesh High Court

____________________________________________________ vs State Of H.P. And Others on 28 October, 2024

      IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.

                               Cr.MMO No. 1060 of 2024
                                 Decided on: 28.10.2024
____________________________________________________
Pooja Devi                            ........... petitioner
                       Versus

State of H.P. and others
                                          ..........respondents
____________________________________________________
Coram:
Hon'ble Mr. Justice Bipin Chander Negi, Judge
Whether approved for reporting? 1

For the petitioner                     :      Mr. Abhinav Ghabroo &                 Mr.
                                              Yashpal Sharma, Advocates.
For the respondent                     :
                            Mr. R.S. Verma, Additional
                            Advocate General, for respondent
                            No.1.
____________________________________________________
Bipin Chander Negi, Judge (oral)

Learned counsel for the petitioner seeks permission

to withdraw the instant petition. Permission granted.

2. Accordingly, the petition is dismissed as withdrawn

alongwith all pending applications, if any.

(Bipin Chander Negi) Judge October 28, 2024 tarun

Whether the reporters of the local papers may be allowed to see the judgment?