Decided On: 22.10.2024 vs Himachal Road Transport Corporation ...
2024 Latest Caselaw 15512 HP

Himachal Pradesh High Court

Decided On: 22.10.2024 vs Himachal Road Transport Corporation ... on 22 October, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

                                                                                                         2024:HHC:10095
             IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                                                      CWP No.    11005 of 2024
                                                                                      Decided on: 22.10.2024
      Atma Ram                                                                                        ... Petitioner

                                                                    Versus

      Himachal Road Transport Corporation and others                                                ... Respondents
      Coram
      Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
      Whether approved for reporting?1
      _____________________________________________________
      For the petitioner      :     Mr. S.P. Chatterji, Advocate.

      For the respondents                                                :   Mr. Shrutika Chauhan, Advocate vice
                                                                             Mr. Dheeraj K. Vashisht, Advocate.
      Ajay Mohan Goel, Judge                                                 (Oral)

Learned Counsel for the petitioner prays for and is

permitted to withdraw this writ petition, but with liberty, as prayed

for, to file a fresh petition on the same cause. Pending miscellaneous

application(s), if any, also stand disposed of accordingly.

(Ajay Mohan Goel) Judge October 22, 2024 (narender)

DN: C=IN, O=HIGH COURT OF HIMACHAL PRADESH, OU=HIGH COURT OF HIMACHAL PRADESH SHIMLA,

BHUPENDE Phone=04d8bcd7412dcb18b7b081df02fb3b89ecc4a0c8f8 a66ab97285dc56e62d41fe, PostalCode=171001, S=Himachal Pradesh, SERIALNUMBER=2ccc91b5122501da0ce3678b0e2b7bd5 fa9b09937769da5501e1f4e7ad448bc5, CN=BHUPENDER

R KUMAR KUMAR Reason: I am approving this document with my legally binding signature Location:

Date: 2024-10-23 15:01:30

Whether reporters of the local papers may be allowed to see the judgment?