Shamsher Singh & Anr vs Hpu And Anr
2024 Latest Caselaw 17901 HP

Himachal Pradesh High Court

Shamsher Singh & Anr vs Hpu And Anr on 21 November, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

                                                                                  ( 2024:HHC:12282-DB )


    IN THE HIGH COURT OF HIMACHAL PRADESH AT
                          SHIMLA
                                      CWP No. 5467 of 2022
                                    Decided on : 21.11.2024
Shamsher Singh & Anr..
                                               ...Petitioners
                          Versus
HPU and Anr.
                                            ...Respondents
Coram
Hon'ble Mr. Justice Ajay Mohan Goel, Judge
Whether approved for reporting?1
For the petitioners :      Mr. Vivek Singh Attri, Advocate
                           (through VC) & Mr. Ankit Kaloti,
                           Advocate.

For the respondents :                                     Ms. Archana Dutt, Advocate.

Ajay Mohan Goel, Judge (Oral)

Ms. Archana Dutt, learned counsel for the

respondents has apprised the Court that in terms of notification

dated 30.10.2024, the earlier notification dated 15.06.2022

stands withdrawn and notification dated 22.11.2021 shall

remain in force.

2. In light of the said developments, this petition is

disposed of with liberty to the petitioners that if there is any

grievances of theirs, they may approach the Court afresh for

redressal of the same, if so advised.

1Whether reporters of the local papers may be allowed to see the judgment?

( 2024:HHC:12282-DB )

3. Pending miscellaneous applications, if any, stand

disposed of.

(Ajay Mohan Goel) Judge

November 21, 2024 (Shamsh Tabrez)