Decided On: 13.11.2024 vs State Of Himachal Pradesh And Others
2024 Latest Caselaw 17311 HP

Himachal Pradesh High Court

Decided On: 13.11.2024 vs State Of Himachal Pradesh And Others on 13 November, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

                                                                                   2024:HHC:11239
       IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                       CWP No.          12701 of 2024
                                                       Decided on: 13.11.2024
Chhyal Singh and another                                               ... Petitioners

                            Versus

State of Himachal Pradesh and others                                            ... Respondents
Coram
Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
Whether approved for reporting?1
_____________________________________________________
For the petitioners     :     Mr. Rajesh Kumar, Advocate.

For the respondents                  :        Mr. Pushpender Jaswal, Addl. AG for
                                              respondents-State.
Ajay Mohan Goel, Judge                        (Oral)

Notice. Mr. Pushpender Jaswal, learned Additional

Advocate General, accepts notice on behalf of respondents-State.

2. As the petitioners have approached the Court directly

without approaching the competent Authority, as prayed for, this

writ petition is disposed of with the direction that in the event of the

petitioners filing separate representations with regard to the issue

raised in the writ petition to the competent Authority within a period

of four weeks from today, let the same be decided, in accordance

with law, within a period of eight weeks thereafter, in view of the

averments made therein as well as judgments, if any, being relied

upon by the petitioners, by passing a speaking order. Pending

Whether reporters of the local papers may be allowed to see the judgment?

2024:HHC:11239 application(s), if any also stand disposed of accordingly.

(Ajay Mohan Goel) Judge November 13, 2024 (narender)