Sadhu Ram vs Himachal Pradesh State Electricity ...
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Himachal Pradesh High Court

Sadhu Ram vs Himachal Pradesh State Electricity ... on 6 May, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

         IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                                           Ex. Petition No.340 of 2024
                                           Decided on 06th May, 2024
    Sadhu Ram
                                                                   ...Petitioner




                                                            .
                               Versus





    Himachal Pradesh State Electricity Board and others
                                                   ...Respondents
    Coram





    Hon'ble Mr. Justice Ajay Mohan Goel, Judge
    1
    Whether approved for reporting?
    For the petitioner:      Ms. Babita Chauhan, Advocate, vice Mr.




                             A.K. Gupta, Advocate.

    For the respondents: Mr. Anil Kumar, Advocate.


    Ajay Mohan Goel, Judge (Oral)

Learned counsel for the petitioner submits that the

judgment in issue now stands complied with in letter and spirit.

2. In this view of the matter, these proceedings are closed

as not pressed.

(Ajay Mohan Goel) Judge

May 06, 2024 (Vinod)