Himachal Pradesh High Court

Prem Dutt vs State Of H. P. & Ors on 6 May, 2024

Bench: Tarlok Singh Chauhan, Sushil Kukreja

         IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.

                               Ex. Pet. No. 361 of 2024




                                                                 .
                               Date of decision: 06.05.2024





    Prem Dutt                                              ...Petitioner
                               Versus





    State of H. P. & Ors.                                  ...Respondents
    Coram
    The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.





    The Hon'ble Mr. Justice Sushil Kukreja, Judge.
    Whether approved for reporting? No.
    For the Petitioner:     Mr. Ashwani K. Gupta, Advocate.

    For the Respondents: Mr. Anup Rattan, A.G. with Ms. Sharmila

                          Patial, Addl. A.G. and Mr. Raj Negi, Dy.

                          A.G.
    Tarlok Singh Chauhan, Judge (Oral)

Notice. Ms. Sharmila Patial, learned Additional

Advocate General, appears and waives service of notice on

behalf of the respondents.

2. The respondents are directed to implement the

judgment in question subject to the final outcome of the SLP filed

by them in Suraj Mani's case. Needful be done within four

weeks.

3. Accordingly, the instant petition is disposed of in the

aforesaid terms.

(Tarlok Singh Chauhan) Judge

(Sushil Kukreja) 6th May, 2024(sanjeev) Judge