____________________________________________________ vs State Of H.P. And Others
2024 Latest Caselaw 9388 HP

Himachal Pradesh High Court

____________________________________________________ vs State Of H.P. And Others on 11 July, 2024

          IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.

                                     CWP No. 6582 of 2024
                                    Decided on: 11.07.2024
    ____________________________________________________
    Nisha Kumari                          ........... petitioner




                                                                                .
                           Versus





    State of H.P. and others                      respondents
    ____________________________________________________





    Coram:
    Hon'ble Mr. Justice Bipin Chander Negi, Judge
    Whether approved for reporting? 1

    For the petitioner                     :      Mr. Ashwani K. Sharma Advocate.





    For the respondents                    :
                                Mr. B.N. Sharma, Additional
                                Advocate General.
    ____________________________________________________
    Bipin Chander Negi, Judge (oral)

Learned counsel for the petitioner seeks permission

to withdraw the instant petition. Permission granted.

2. Accordingly, the petition is dismissed as withdrawn

alongwith all pending applications, if any.

(Bipin Chander Negi) Judge

July 11, 2024 tarun

Whether the reporters of the local papers may be allowed to see the judgment?