Deep Chand And Others vs State Of H.P And Another
2024 Latest Caselaw 297 HP

Himachal Pradesh High Court

Deep Chand And Others vs State Of H.P And Another on 4 January, 2024

Author: Virender Singh

Bench: Virender Singh

     IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.

                                                Cr.MMO No. 887 of 2023
                                               Decided on: 4th January, 2024




                                                                                        .

        Deep Chand and others                                                   .......Petitioners





                                                     Versus

        State of H.P and another                                                 ...Respondents




                                                           of
        Coram
        The Hon'ble Mr. Justice Virender Singh, Judge.
        Whether approved for reporting?1
                                  rt
        For the petitioners:                        Mr. Vinod Chauhan, Advocate.

        For the respondent:                         Mr. Mohinder Zharaick, Addl.
                                                    A.G and Ms. Leena Guleria, Dy.
                                                    A.G for respondent No.1.
                                                    Ms. Aanchal Singh, Advocate



                                                    for respondents No. 2 to 4.

        Virender Singh, Judge (Oral)

Learned counsel for the petitioner seeks

permission to withdraw the instant petition.

2. Accordingly, the petition is dismissed as

withdrawn, so also the pending applications, if any.

        January 04, 2024                                                  ( Virender Singh )
                  (naveen)                                                      Judge

1 Whether the reporters of Local Papers may be allowed to see the judgment? Yes.