___________________________________________________________ vs Rajeev Sharma And Others
2024 Latest Caselaw 260 HP

Himachal Pradesh High Court

___________________________________________________________ vs Rajeev Sharma And Others on 4 January, 2024

             IN THE HIGH COURT OF HIMACHAL PRADESH
                           AT SHIMLA

                                                          COPC No.41 of 2023 in
                                                        CWPOA No.6401 of 2019




                                                                         .
                                                Decided on: 4th January, 2024





    ___________________________________________________________
    Dr. Sanjay Guleria and others                  ....Petitioners





                                              Versus
    Rajeev Sharma and others                                            ....Respondents/
                                                                           Contemnors




                                               of
    Coram
    Hon'ble Mr. Justice Ranjan Sharma, Judge
                     rt
    1 Whether approved for reporting?

    For the petitioners:                 Mr.   Rajnish  Maniktala, Senior
                                         Advocate with Mr. Naresh Verma,
                                         Advocate.
    For the respondents:                 Mr. B.C. Verma, Additional Advocate



                                         General.

    Ranjan Sharma, Judge (Oral)

Mr. Rajnish Maniktala, learned Senior Counsel

assisted by Mr. Naresh Verma, prays for permission to

withdraw the present COPC No.41 of 2023, with liberty to

pursue the remedy in execution. The prayer being innocuous,

is not opposed by the learned State Counsel and is

Whether reporters of Local Papers may be allowed to see the judgment?

accordingly granted, in the interests of justice.

2. Accordingly, the present COPC and all pending

application(s) shall stand disposed of, with liberty as

.

aforesaid and notices discharged.

(Ranjan Sharma)

Judge January 04, 2024 (Bhardwaj)

of rt