M/S Sigma Convertors vs Union Of India And Others
2024 Latest Caselaw 12690 HP

Himachal Pradesh High Court

M/S Sigma Convertors vs Union Of India And Others on 30 August, 2024

Author: M.S. Ramachandra Rao

Bench: M.S. Ramachandra Rao

                                                                     ( 2024:HHC:7733 )




        IN THE HIGH COURT OF HIMACHAL PRADESH SHIMLA

                                       CWP No. 9000 of 2024
                                       Decided on: 30th August, 2024
    _______________________________________________________




                                                                           .
    M/s Sigma Convertors                              ....Petitioner.





                                 Versus
    Union of India and others                         ...Respondents.
    ________________________________________________________





    Coram
    Hon'ble Mr. Justice M.S. Ramachandra Rao, Chief Justice
    Hon'ble Mr. Justice Satyen Vaidya, Judge
    Whether approved for reporting? 1

    For the petitioner:
    For the respondents:
                       r                to  Mr. Amar Pratap Singh, Advocate.
                                            Mr. Balram Sharma, Advocate, for
                                            respondent-Union of India.
                                            Mr. Neeraj Sharma and Mr. Ishaan

                                            Kashyap, Advocates, for respondents
                                            no.2 to 5.


    M.S. Ramachandra Rao, Chief Justice (oral)

Learned counsel for the petitioner seeks to withdraw the

Writ petition with liberty to avail alternate remedy.

2. Granting liberty as prayed for, the Writ petition is

disposed of. All pending applications stand disposed of accordingly.

                                                          ( M.S. Ramachandra Rao )
                                                                 Chief Justice


    30th August, 2024                                            ( Satyen Vaidya )
    (priti)                                                           Judge

Whether reporters of Local Papers may be allowed to see the judgment?