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Decided On: 28.08.2024 vs Sh. Rakesh Kanwar And Another
2024 Latest Caselaw 12450 HP

Citation : 2024 Latest Caselaw 12450 HP
Judgement Date : 28 August, 2024

Himachal Pradesh High Court

Decided On: 28.08.2024 vs Sh. Rakesh Kanwar And Another on 28 August, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

                                                                     2024:HHC:7445




    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                     COPC No. 199 of 2024




                                                                         .
                                                     Decided on: 28.08.2024





      Virender Kumar                                                         ....Petitioner

                       Versus





      Sh. Rakesh Kanwar and another                                       ...Respondents
      Coram
      The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.





      Whether approved for reporting?1
      For the petitioner            :       Mr. Mukul Sharma, Advocate vice
                          r                 Mr. Virbahadur Verma, Advocate.

      For the respondents           :       Mr. Pushpender Jaswal, Addl.

                                            AG.
      Ajay Mohan Goel, Judge                (Oral)

The Court stands informed that the order in issue

has been complied with. Accordingly, these proceedings are

closed. Notice discharged.





                                                              (Ajay Mohan Goel)





      August 28, 2024                                                Judge
          (narender)





      1       Whether reporters of the local papers may be allowed to see the judgment?





 

 
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