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Joginder Singh vs Chief Engineer (Sz) & Anr
2024 Latest Caselaw 12308 HP

Citation : 2024 Latest Caselaw 12308 HP
Judgement Date : 24 August, 2024

Himachal Pradesh High Court

Joginder Singh vs Chief Engineer (Sz) & Anr on 24 August, 2024

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

CWP No.8552 of 2024 Decided on: 24th August, 2024 _________________________________________________________________

.

Joginder Singh

....Petitioner

Versus

Chief Engineer (SZ) & Anr. ...Respondents _________________________________________________________________ Coram Ms. Justice Jyotsna Rewal Dua

1 Whether approved for reporting?

For the petitioner:

r to _________________________________________________________________ Mr. George, Advocate.

For the respondents: Mr. Amandeep Sharma, Additional Advocates General, for respondent No. 1.

Jyotsna Rewal Dua, Judge

Learned counsel for the petitioner states that he is

under instruction to withdraw the present writ petition. Accordingly, the present writ petition is dismissed as withdrawn.

The pending miscellaneous application(s), if any, also stand disposed of.

Jyotsna Rewal Dua Judge August 24, 2024 R.Atal

Whether reporters of Local Papers may be allowed to see the judgment? Yes

 
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