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Shyam Singh vs . Amitabh Awasthi.
2023 Latest Caselaw 15125 HP

Citation : 2023 Latest Caselaw 15125 HP
Judgement Date : 29 September, 2023

Himachal Pradesh High Court

Shyam Singh vs . Amitabh Awasthi. on 29 September, 2023

Bench: Satyen Vaidya

Shyam Singh Vs. Amitabh Awasthi.

.

COPCT No. 7 of 2023

29.09.2023 Present: Mr. Sohail Khan, Advocate, vice counsel, for the petitioner.

Mr. Gautam Sood, Ms. Priyanka Chauhan and Mr. Rahul Thakur, Deputy Advocate Generals, for the respondents.

Learned counsel for the petitioner submits that the

copy of judgment in LPA No. 165 of 2021 has been filed in the

Registry only yesterday. Registry is directed to place the

document on record.

List on 02.11.2023.

( Satyen Vaidya ) Judge

29th September, 2023

(sushma)

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