Rangil Singh Pathania vs Hrtc & Anr
2023 Latest Caselaw 14723 HP

IN THE HIGH COURT OF HIMACHAL PRADESH SHIMLA

Ex. Petition No. 119 of 2021.

Decided on : 26th September, 2023.

.

Rangil Singh Pathania ...Petitioner.

Versus

HRTC & Anr. ....Respondents.

Coram:

The Hon'ble Mr. Justice Satyen Vaidya, Judge.

Whether approved for reporting?1

For the Petitioner: Mr. Nitish Kaith, Advocate. For the respondent: Mr. V.B. Verma, Advocate.

Satyen Vaidya, Judge (Oral).

The judgment passed by this Court is stated to

have been complied with by the respondents.

2. In this view of the matter, no other and further

orders are required to be passed in this petition and the same

is accordingly disposed of.

(Satyen Vaidya) Judge 26th September, 2023.

(jai)

Whether reporters of the local papers may be allowed to see the judgment?