Citation : 2023 Latest Caselaw 14717 HP
Judgement Date : 26 September, 2023
Lekh Ram & ors Vs. Executive Engineer, HPPWD
RFA Nos 410 of 2015 to 415 of 2015
.
26.9.2023 Present: Mr. Dheeraj Thakur, Advocate, for the
appellants, in all the appeals.
Mr. Tejasvi Sharma, Mr. H.S. Rawat and Mr.
Mohinder Zharaick, Addl. AGs, for the respondents-State.
Arguments heard. Judgment reserved.
.
(Virender Singh) Judge September 26, 2023
(kalpana)
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