Ashok Kumar vs . Pushpa Devi
2023 Latest Caselaw 13553 HP

Ashok Kumar vs. Pushpa Devi

.

CMPMO No.483 of 2023

13.09.2023 Present Mr. Mukul Sood, Advocate, for the petitioners.

CMPMO No.483 of 2023

Notice be issued to the respondent, returnable for

9.10.2023, on taking steps within one week.

CMP No.11963 of 2023

Notice in the aforesaid terms. Reply, if any, be filed

on or before the next date of hearing. In the meanwhile,

operation and execution of judgment and decree dated

1.07.2021 passed by learned Senior Civil Judge, Palampur in

Civil Suit No.9 of 2009, titled as Pushpa Devi vs. Kuldeep

Chand and others, as also further proceedings in Civil

appeal No.54 of 2021, tilted as Ashok Chand vs. Pushpa

Devi, pending in the Court of learned Additional District

Judge, Palampur, District Kangra, H.P., shall remained

stayed.

(Sandeep Sharma) Judge September 13, 2023 (Shankar)