Ram Krishan Kaushal vs Dr. Abhishek Jain
2023 Latest Caselaw 13000 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                    COPC No. 268 of 2023




                                                                         .
                                                    Decided on: 05.09.2023





      Ram Krishan Kaushal                                                     ....Petitioner

                       Versus





      Dr. Abhishek Jain                                                     ...Respondent
      Coram
      The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.





      Whether approved for reporting?1
      For the petitioner    :    Mr. Mohan Sharma, Advocate.

      For the respondent            :       Mr. Pratush Sharma, Addl. AGs with
                          r                 Mr. Sidharth Jalta, Deputy AG.

      Ajay Mohan Goel, Judge (Oral)

Learned Counsel for the petitioner submits that the

judgment, non-compliance of which has led to the filing of this

petition, has been complied with in letter and spirit. In this view of

the matter, these proceedings are closed.

                                                     (Ajay Mohan Goel)





      September 05, 2023                                      Judge
          (narender)





      1       Whether reporters of the local papers may be allowed to see the judgment?