Lobhi Ram vs . Uoi & Ors.
2023 Latest Caselaw 12789 HP

Lobhi Ram Vs. UOI & Ors.

.

CWP No. 2056/2016

01.09.2023 Present: Mr. Tek Chand, Advocate, for the petitioner.

Mr. Nand Lal Thakur, Senior Panel Counsel, for

respondent No.1 to 4.

Ms. Kiran Sharma, Advocate vice Mr. Arvind Sharma, Advocate, for respondent No.5.

CMP No.11344/2023

For the reasons stated in the application, the same is

allowed. Presence of Sh. Balram Sharma, learned Deputy

Solicitor General of India, is ordered to be marked for

respondents No.1 to 4 in the judgment dated 25.05.2023.

Registry to carry out necessary corrections. Application to

disposed of.

                                                        Jyotsna Rewal Dua
                st
               1 September, 2023                             Judge





                     (rohit)