Sahil vs State Of H.P
2023 Latest Caselaw 17257 HP

     IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.

                                                Cr.MP(M) No. 2752 of 2023
                                               Decided on: 31st October, 2023




                                                                                        .

        Sahil                                                                    .......Applicant





                                                     Versus

        State of H.P.                                                                ...Respondent

        Coram


        Whether approved for reporting?1

        For the applicant:
                                  r                to
        The Hon'ble Mr. Justice Virender Singh, Judge.


                                                    Mr.  Ajay                 Singh      Kashyap,

                                                    Advocate.
        For the respondent:                         Mr. Mohinder Zharaick, Addl.
                                                    A.G with Ms. Leena Guleria, Dy.
                                                    A.G.



        Virender Singh, Judge (Oral)

Learned counsel for the applicant seeks

permission to withdraw the instant petition.

2. Accordingly, the petition is dismissed as

withdrawn.

        October 31, 2023                                                  ( Virender Singh )
             (naveen)                                                           Judge

1 Whether the reporters of Local Papers may be allowed to see the judgment? Yes.