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Rahul Negi vs . State Of H.P.
2023 Latest Caselaw 16797 HP

Citation : 2023 Latest Caselaw 16797 HP
Judgement Date : 18 October, 2023

Himachal Pradesh High Court

Rahul Negi vs . State Of H.P. on 18 October, 2023

Bench: Virender Singh

Rahul Negi Vs. State of H.P.

.

Cr. Revision No.270 of 2022

18.10.2023 Present: Mr. Rajesh Kumar Sharma, Advocate, for the petitioner.

Mr. Tejasvi Sharma & Mr. H.S. Rawat, Additional Advocates General for the respondent.

Certified copy of the judgment, passed by

the learned trial Court, not filed. Be filed on or before the

next date of hearing.

List on 29th November, 2023.

(Virender Singh) Judge

October 18, 2023(ps)

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