Citation : 2023 Latest Caselaw 15600 HP
Judgement Date : 6 October, 2023
Som Dutt vs. Shiv Ram
.
Cr. Revision No. 431 of 2022
06.10.2023 Present: Mr. Naresh Kumar Tomar, Advocate, for the petitioner.
Mr. Sandeep Chauhan, Advocate, for the respondent.
Cr. Revision No. 431 of 2022
Learned counsel for the petitioner prays for an
adjournment. r As prayed for, list on 10.11.2023.
Cr.MP No.2472 of 2022
The application is disposed of with a direction to the
applicant/petitioner to file certified copy of the trial Court judgment
dated 25.10.2021, before the next date of hearing.
(Sushil Kukreja)
October 06, 2023 Judge
(subhash)
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