Date Of Decision: 5 Th October vs Himachal Road Transport ...
2023 Latest Caselaw 15452 HP

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA CWPOA No.6448/2020 Date of Decision: 5 th October, 2023. Sanjeev Kumar .....Petitioner.

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Versus

Himachal Road Transport Corporation .....Respondent. Coram The Hon'ble Mr. Justice Vivek Singh Thakur, Judge.

The Hon'ble Mr. Justice Bipin Chander Negi, Judge.

Whether approved for reporting?1

For the Petitioner: Mr. Neel Kamal Sharma, Advocate.

For the Respondent: Mr. Shyam Singh Chauhan, Advocate.

Vivek Singh Thakur, Judge (oral).

Learned counsel appearing for the petitioner submits that with

efflux of time, petition has become infructuous.

2. Accordingly, present petition is disposed of as having become

infructuous, so also the pending application(s), if any.

( Vivek Singh Thakur )

Judge

( Bipin Chander Negi ) Judge

5th October, 2023 (CS)

Whether reporters of Local Papers may be allowed to see the judgment? Yes.