Decided On: 05.10.2023 vs M/S Indian Oil Corporation Ltd. & ...
2023 Latest Caselaw 15434 HP

            IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.




                                                                                 .
                                                  R.P. No. 108 of 2023





                                                  Decided on: 05.10.2023
    Avinash Menon                                                 ...Petitioner





                                         Versus

    M/s Indian Oil Corporation Ltd. & Ors.                                  ...Respondents

    Coram:





    Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
    Hon'ble Mr. Justice Virender Singh, Judge.
    Whether approved for reporting? 1 No
    For the Petitioner :       Mr. Ashok Sharma, Sr. Advocate with
                              rMr. Vikas Rathore, Advocate.

    For the Respondents : Nemo

    Tarlok Singh Chauhan, Judge (Oral)

Heard. There is no error apparent on the face of the

record, consequently, the instant review petition is dismissed.

2. Pending application(s), if any, also stands disposed of.

                                                               (Tarlok Singh Chauhan)
                                                                       Judge





                                                                   (Virender Singh)
    5th October, 2023                                                    Judge
              (sanjeev)

Whether reporters of the local papers may be allowed to see the judgment? yes