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Puran Chand vs State Of Hp & Ors
2023 Latest Caselaw 18508 HP

Citation : 2023 Latest Caselaw 18508 HP
Judgement Date : 29 November, 2023

Himachal Pradesh High Court

Puran Chand vs State Of Hp & Ors on 29 November, 2023

Bench: Vivek Singh Thakur, Sandeep Sharma

             IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.

                                       Ex Petition (T) No. 297 of 2021 a/w
                                           Ex Petition (T) No. 307 of 2021
                                                  Decided on: 29.11.2023
    ________________________________________________________




                                                                                .
    1. Ex Petition (T) No. 297 of 2021





    Puran Chand                                          ........... Petitioner
                                    Versus

    State of HP & Ors.                                                      ...Respondents





    2. Ex Petition (T) No. 307 of 2021
    Harish Kumar                                                           ........... Petitioner
                                    Versus




                                                   of
    State of HP & Ors.                                                      ...Respondents
    Coram:
    Hon'ble Mr. Justice Vivek Singh Thakur, Judge
    Hon'ble Mr. Justice Sandeep Sharma, Judge.
                       rt
    Whether approved for reporting? 1

    For the petitioner(s)                  :      Sh. Vinay Mehta, Advocate.

    For the respondents                    :      Mr. Ramakant Sharma, Additional
                                                  Advocate General.
    ________________________________________________________
    Vivek Singh Thakur, Judge (oral)

In view of the affidavit filed, on behalf of the respondents,

in compliance of order passed by the Court, these petitions are closed

and disposed of with liberty to the petitioners to avail appropriate

remedy if anything else survives to be adjudicated and redressed.

Pending applications, if any, also stand disposed of.

(Vivek Singh Thakur) Judge

(Sandeep Sharma) Judge November 29, 2023 (sunil)

Whether the reporters of the local papers may be allowed to see the judgment?

 
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