Arjan Singh vs Dr. S.R. Bawa And Others
2023 Latest Caselaw 18391 HP

Himachal Pradesh High Court

Arjan Singh vs Dr. S.R. Bawa And Others on 24 November, 2023

Bench: Ajay Mohan Goel, Jyotsna Rewal Dua

    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                        CMP(M) No. 519 of 2019
                                        Decided on:              24.11.2023




                                                                     .

    Arjan Singh                                                  ....Applicant.
                         Versus





    Dr. S.R. Bawa and others                                     ...Respondents.
    Coram

    The Hon'ble Mr. Justice Ajay Mohan Goel, Judge




                                           of
    The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge.
    Whether approved for reporting?1
    For the applicant
                   rt           :       Mr. J.S. Bhogal, Senior Advocate
                                        with Mr. Pramod Negi, Advocate.

    For the non-applicants:             None for non-applicants No. 1

                                        and 2.

                                        Mr. Neeraj Gupta, Senior
                                        Advocate with Ms. Rinki


                                        Kashmiri, Advocate for non-
                                        applicant No. 3.




    Ajay Mohan Goel, Judge (Oral)

Learned Senior Counsel appearing for the applicant

submits that on account of subsequent developments, the

applicant be permitted to withdraw this application as well as

the accompanying review petition. Permission granted. The

instant application as well as accompanying review petition

stand disposed of in above terms.

1 Whether reporters of the local papers may be allowed to see the judgment?

Pending miscellaneous application(s), if any, also

stand disposed of accordingly.

.

(Ajay Mohan Goel) Judge

(Jyotsna Rewal Dua) Judge

of November 24, 2023 (narender)

rt