Jita Lal vs M/S J.P. Associates Limited & Ors. ...
2023 Latest Caselaw 18223 HP

Himachal Pradesh High Court

Jita Lal vs M/S J.P. Associates Limited & Ors. ... on 21 November, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

                                              1



         IN THE HIGH COURT OF HIMACHAL PRADESH
                         SHIMLA
                           OMP No.293 of 2023 In
                           Civil Suit No. 78 of 2019




                                                                          .
                           Date of Decision: 21.11.2023





    Jita Lal                                                          ....Applicant
                                            Versus





    M/s J.P. Associates Limited & Ors.                          .....Non-applicants
    Coram:




                                             of
    The Hon'ble Mr. Justice Sushil Kukreja, Judge.
    Whether approved for reporting?1
    For the Applicant              :        Mr. Aashish Kumar, Advocate.
                 rt
    For the Non-applicants :                None.

    Sushil Kukreja, Judge (Oral)

Learned counsel for the applicant seeks

permission of this Court to withdraw the instant application.

2. In view of the submission made by learned

counsel for the applicant, the present application is dismissed

as withdrawn.

3. Pending miscellaneous application(s), if any,

shall also stand disposed of.

(Sushil Kukreja) Judge November, 21, 2023 (subhash)

Whether reporters of Local Papers may be allowed to see the judgment?