Citation : 2023 Latest Caselaw 18035 HP
Judgement Date : 16 November, 2023
Ravi Goel vs. Madan Singh Ex.Pet. No.30 of 2023
16.11.2023 Present: Mr. Desh Raj Thakur, Advocate, for the DH.
.
Notice be issued to the Judgment Debtor returnable
within four weeks, on taking steps within three days.
List thereafter.
(Bipin C. Negi)
Judge
16th November, 2023
(mamta) r to
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!