Engenrin Hydro Power Limited vs Himachal
2023 Latest Caselaw 18034 HP

ENGENRIN Hydro Power Limited Versus Himachal Pradesh State Electricity Board Ltd.

.

Execution Petition No.32 of 2023

16.11.2023 Present: Mr. Atul Jhingan, Advocate, for the Decree Holder.

Ms. Sunita Sharma, Senior Advocate with Mr. Ranbir Singh, Advocate, for the Judgment Debtor.

             appearance
                           Mr.    Ranbir

                                 on
                                  r        to
                                      behalf
                                              Singh,

                                                 of
                                                       Advocate,

                                                       Judgment
                                                                        has

                                                                         Debtor.
                                                                                  put       in

                                                                                          Let

reply/objection(s) be filed within four weeks.

List thereafter.

XXX

(Ranjan Sharma) Judge

November 16, 2023

(Shivender)