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Istakh vs . State Of H.P.
2023 Latest Caselaw 18025 HP

Citation : 2023 Latest Caselaw 18025 HP
Judgement Date : 16 November, 2023

Himachal Pradesh High Court
Istakh vs . State Of H.P. on 16 November, 2023
Bench: Rakesh Kainthla

Istakh vs. State of H.P.

.

Cr. MP(M) No. 2718 of 2023

16.11.2023 Present: Mr. Hemant Vaid, Advocate, for the petitioner.

Ms. Prashant Sen, Deputy Advocate General,

for the respondent/State.

ASI-Inder Kumar, P.S. Majra, District Sirmaur, H.P. present in person.

r to Arguments heard. Judgment reserved.

(Rakesh Kainthla) Judge

November, 16th 2023

(saurav pathania)

 
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