Citation : 2023 Latest Caselaw 18020 HP
Judgement Date : 16 November, 2023
.
Netar Singh vs. Subhasish Panda and Ors.
COPC No.18 of 2022
16.11.2023 Present: Mr. A.K. Gupta, Advocate, for the petitioner.
Mr. Vishal Panwar, Additional Advocate General,
for the respondents/State.
Learned Additional Advocate General submits
that an application for extension of time for implementing the
judgment, has been filed.
Let application be placed on record and the
matter be listed next week.
(Ranjan Sharma)
Judge
16th November, 2023
(reena)
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