Om Prakash & Ors vs State Of Himachal Pradesh
2023 Latest Caselaw 17964 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.

                                                      Cr.MP(M) No.2877 of 2023




                                                                              .
                                                       Decided on : 10.11.2023





    Om Prakash & Ors.                                                       ...Applicants

                                              Versus





    State of Himachal Pradesh                                              ...Respondent

    Coram





    The Hon'ble Mr. Justice Virender Singh, Judge.
    Whether approved for reporting?1

    For the applicants                 : Mr. Jagat Pal, Advocate.

    For the respondent : Mr. Tejasvi Sharma, Additional
                         Advocate General with Ms. Leena
                         Guleria, Deputy Advocate General.



    Virender Singh, Judge (oral)

Learned counsel for the applicants, under

instructions, submits that he intends to withdraw the

present application, Permission granted.

Consequently, the present petition is dismissed

as withdrawn.

( Virender Singh ) Judge November 10, 2023 (devender)

Whether Reporters of local papers may be allowed to see the judgment? Yes.