Citation : 2023 Latest Caselaw 17750 HP
Judgement Date : 8 November, 2023
Pra
Shubham Sharma Vs. State of H.P.
.
Cr.MMO No.1067 of 2022
08.11.2023 Present: Mr. Ajay Sharma, Senior Advocate, with Mr. Ajay K. Thakur, Advocate, for the
petitioner.
Mr. Mohinder Zharaick, Mr. Tejasvi Sharma, Additional Advocates General with Ms. Leena Guleria, Deputy Advocate General,
for respondent No.1-State. Mr. N.K. Thakur, Senior Advocate, with Mr. Karan Veer Thakur, Advocate, for respondent No.2.
[
Arguments heard. Judgment reserved.
(Virender Singh) Judge November 08, 2023(mamta)
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