Basant Kumar & Others vs State Of Hp & Others
2023 Latest Caselaw 17474 HP

                                                   1




                 IN THE HIGH COURT OF HIMACHAL PRADESH
                                 SHIMLA

                                       Execution Petition(T) No. 92 of 2020




                                                                              .
                                       Date of Decision: November 03, 2023





    Basant Kumar & others                                                        ...Petitioners

                                                Versus





    State of HP & others                                                   .....Respondents.
    Coram:
    The Hon'ble Mr. Justice Vivek Singh Thakur, Judge.
    The Hon'ble Mr.Justice Sandeep Sharma, Judge.





    Whether approved for reporting?1

    For the Petitioners:               Mr. Lokender Thakur, Advocate.

    For the Respondents:               Mr. Anup Rattan, Advocate General with
                         r             Mr.Ramakant Sharma, Additional Advocate
                                       General.

    Vivek Singh Thakur, J (oral)

As stated by both sides that order passed by Court

stands complied with, therefore, nothing survives to be

adjudicated.

Therefore, petition is closed and disposed of

including all pending miscellaneous application(s), if any.

(Vivek Singh Thakur), Judge.

    November 03, 2023                                              (Sandeep Sharma)
          (ms)                                                          Judge

Whether reporters of the local papers may be allowed to see the judgment?